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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(c) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(c)uses the Aadhaar authentication facilities for any purpose other than those specified in theapplication for appointment as requesting entity or ASA,