Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2)(c) in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999

(c)the Commissioner/Secretary to Government, Higher Education Department, ex-officio.