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[Cites 0, Cited by 0] [Section 164(5)] [Section 164] [Entire Act]

State of West Bengal - Subsection

Section 164(5)(ii) in West Bengal Municipal (Building) Rules, 2007

(ii)Notwithstanding anything contained in this rule, the minimum width of side open space for an industrial or storage or mercantile (wholesale) building shall be 3.50 metres;