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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006

(1)Subject to the provisions of these rules, Developer shall adhere to the, "Policy for promoting Generation Electricity through non-Conventional Energy Sources" as may be declared by the State Government from time to time.