Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Telangana - Section Section 7A in Telangana Prohibition Act, 1995 7A. [ Prohibition of production etc., of arrack. [Substituted with marginal heading by Act No.5 of 1997.] - The production, manufacture, storage, possession, collection, purchase, sale and transport of arrack is hereby prohibited.]
