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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4)(c) in The Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981.

(c)the amount due on adjustment to each employee, and shall furnish to each employee a copy of such portion of the statement as relates to such employee.