Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Uttar Pradesh - Section Section 38 in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 38. Act to override U.P. Act and Civil Procedure Code. - The provisions of this Act inconsistent therewith contained in the Code of Civil Procedure, 1908.
