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[Cites 0, Cited by 0] [Section 342] [Entire Act]

State of Rajasthan - Subsection

Section 342(11) in Rajasthan Panchayati Raj Rules, 1996

(11)Perform all other duties assigned by Vikas Adhikari/Panchayat Samiti/Zila Parishad/State Government from time to time.