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State of Punjab - Section

Section 4 in The Lovely Professional University Act, 2005

4. Objects of the University.

- The objects of the University shall be, -
(i)to provide for instruction, teaching, education, research and training at all levels in all disciplines of education including professional, medical, technical, higher, general education and in any other streams and subjects, as per the needs of the industry and the society in general, as may be deemed necessary by the University through all the modes of education, as may emerge or become relevant in future;
(ii)to undertake industry oriented teaching, training and research, extension programmes and to provide employable skills with a view to contribute to the development of the society;
(iii)to provide for research, creation, advancement and dissemination of knowledge, wisdom and understanding; and
(iv)to do all such acts and things, as may be necessary or desirable to further the objects of the University.