Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(b) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008 (b)A person who hold office as a Member of the Board shall on expiration of his term of office is ineligible for re-appointment to that office.
