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State of Punjab - Section

Section 11 in The Punjab Security of Land Tenures Rules, 1953

11. Procedure generally.

- The procedure of Revenue Officers in matters under the Punjab Security of Land Tenures Act, 1953, and these rules for which a procedure is not prescribed thereby, shall be regulated as far as may be, by the procedure prescribed for Revenue Officers, by the provisions of the Punjab Tenancy Act, 1887, and the rules thereunder.