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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(5) in Dr. Vishwanath Karad MIT World Peace University Act, 2016

(5)After receipt of the recommendations under sub-section (4), the Government if satisfied, may approve the fee structure. The fee structure approved by the Government shall remain valid until next revision.