Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Port Rules for the Port of Bombay 8. Vessels taking in or discharging ballast or any kind of cargo, within the port, shall be bound to take up such berths as the Deputy Conservator may direct.
