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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(4)In respect of employees, joining on deputation basis, the Bureau shall pay to the parent Department leave salary contribution and pension contribution/Contributory Provident Fund (employer's share) contribution in accordance with the instructions issued by the Central Government from time to time.