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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(b) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(b)the amounts of loan, if any, expected to be received from the Government and the recovery of loan already advanced by the Panchayat Samiti and interest thereon which is expected to be actually realized during the year shall also be provided for in the budget estimates.