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Supreme Court - Daily Orders

C. Ahmed Pasha vs M/S. Prestige Estates Projects Pvt. ... on 9 January, 2017

Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman

               ITEM NO.38                      COURT NO.6               SECTION IVA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

               Petition for Special Leave to Appeal (C) No. 211/2017

               (Arising out of impugned final judgment and order dated
               28/10/2016 in MFA No. 2069/2016 passed by the High Court Of
               Karnataka At Bangalore)

               C. AHMED PASHA                                            Petitioner(s)

                                                      VERSUS

               M/S. PRESTIGE ESTATES PROJECTS PVT. LTD.                  Respondent(s)

               (With interim relief)

               Date : 09/01/2017 This petition was called on for hearing today.

               CORAM :
                             HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

               For Petitioner(s)        Mr. S.N. Bhat,Adv.


               For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petition is dismissed.



                         [ Charanjeet Kaur ]                [ Sneh Lata Sharma ]
                            A.R.-cum-P.S.                       Court Master




Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2017.01.09
16:43:35 IST
Reason: