Supreme Court - Daily Orders
C. Ahmed Pasha vs M/S. Prestige Estates Projects Pvt. ... on 9 January, 2017
Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman
ITEM NO.38 COURT NO.6 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 211/2017
(Arising out of impugned final judgment and order dated
28/10/2016 in MFA No. 2069/2016 passed by the High Court Of
Karnataka At Bangalore)
C. AHMED PASHA Petitioner(s)
VERSUS
M/S. PRESTIGE ESTATES PROJECTS PVT. LTD. Respondent(s)
(With interim relief)
Date : 09/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. S.N. Bhat,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[ Charanjeet Kaur ] [ Sneh Lata Sharma ]
A.R.-cum-P.S. Court Master
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2017.01.09
16:43:35 IST
Reason: