Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Odisha - Subsection

Section 174(1)(i) in Odisha Goods and Services Tax Act, 2017

(i)the Odisha Value Added Tax Act, 2004 so far as it relates to the goods other than the goods appearing in Entry 54 of List-II of the Seventh Schedule to the Constitution;