Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Meghalaya - Subsection Section 22(1) in Martin Luther Christian University Act, 2005 (1)The Academic Council shall consist of :(a)The Vice-Chancellor-Chairman(b)The Registrar-Secretary(c)The Finance Officer(d)Such other members as may be prescribed in the Statutes.
