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[Cites 0, Cited by 11] [Entire Act]

Union of India - Section

Section 48 in The Unlawful Activities (Prevention) Act, 1967

48. Effect of Act and rules, etc., inconsistent with other enactments.—

The provisions of this Act or any rule or order made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or any instrument having effect by virtue of any enactment other than this Act.