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[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(5)(c) in The Arms Rules, 2016

(c)the firearm is rendered inoperable by means of a secure locking device and displayed at a place and in a manner that is accessible only to the curator or a person authorized by him.