Himachal Pradesh High Court
Dharmender Kumar And Others vs Sh. P.C. Dhiman on 1 July, 2015
Bench: Mansoor Ahmad Mir, Tarlok Singh Chauhan
IN THE HIGH COURT OF HIMACHAL PRADESH
SHIMLA
COPC No. 160 of 2015 alongwith connected
matters
Date of decision: 1st July, 2015.
.
1. COPC No. 160 of 2015.
Dharmender Kumar and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
2. COPC No. 163 of 2015.
Amar Singh .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondents.
3. COPC No. 303 of 2015.
Gagan Kumar and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
4. COPC No. 415 of 2015.
Hans Raj Sharma .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
5. COPC No. 416 of 2015.
Gur Dass and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
6. COPC No. 418 of 2015.
Ganga Singh and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondents.
7. COPC No. 419 of 2015.
Brij Lal and others .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
8. COPC No. 420 of 2015.
Kamal Dev and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
9. COPC No. 421 of 2015.
Inder Singh and another .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
10. COPC No. 422 of 2015.
Kamal Kumar and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
11. COPC No. 450 of 2015.
Om Prakash and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
12. COPC No. 451 of 2015.
Ram Pal .....Petitioner
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Versus
Sh. P.C. Dhiman .....Respondent.
13. COPC No. 453 of 2015.
Muni Lal .....Petitioner
Versus
.
Sh. P.C. Dhiman .....Respondent.
14. COPC No. 454 of 2015.
Sarwan Kumar .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
15. COPC No. 455 of 2015.
Naresh Kumar .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
16. COPC No. 456 of 2015.
Narain Singh .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
17. COPC No. 457 of 2015.
Sanjay Kumar and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
18. COPC No. 458 of 2015.
Nand Lal and another .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
19. COPC No. 459 of 2015.
Chain Sukh .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
20. COPC No. 460 of 2015.
Nirmala Kumari and another .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
21. COPC No. 461 of 2015.
Girdhari Lal .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
22. COPC No. 394 of 2015.
Rajesh Kumar and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
23. COPC No. 408 of 2015.
Durga Singh .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
24. COPC No. 409 of 2015.
Gopal Singh .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
25. COPC No. 410 of 2015.
Bandana Devi .....Petitioner
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Versus
Sh. P.C. Dhiman .....Respondent.
26. COPC No. 411 of 2015.
Brij Lal and others .....Petitioners
Versus
.
Sh. P.C. Dhiman .....Respondent.
27. COPC No. 412 of 2015.
Mani Ram and another .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
28. COPC No. 413 of 2015.
Pawn Kumar and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondents.
29. COPC No. 414 of 2015.
Usha Devi and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
30. COPC No. 401 of 2015.
Rup Lal & others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
31. COPC No. 402 of 2015.
Shiv Lal and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
32. COPC No. 403 of 2015.
Neeta Kumari .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
33. COPC No. 404 of 2015.
Pushap Raj and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
34. COPC No. 405 of 2015.
Rani Devi and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
35. COPC No. 406 of 2015.
Dhani Ram .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
36. COPC No. 407 of 2015.
Suresh Kumar .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
37. COPC No. 462 of 2015.
Jagat Ram & others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
38. COPC No. 463 of 2015.
Daya Ram .....Petitioner
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Versus
Sh. P.C. Dhiman .....Respondent.
39. COPC No. 464 of 2015.
Jamana Devi .....Petitioner
Versus
.
Sh. P.C. Dhiman .....Respondent.
40. COPC No. 465 of 2015.
Chaman Lal and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
41. COPC No. 466 of 2015.
Mahender Kumar .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
42. COPC No. 468 of 2015.
Chanchala Kumari .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
43. COPC No.469 of 2015.
Vinod Kumar .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
44. COPC No. 470 of 2015.
Roop Lal .....Petitioner
Versus
Sh. P.C. Dhiman & others .....Respondents.
45. COPC No. 472 of 2015.
Raj Kumar .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
46. COPC No. 473 of 2015.
Pawn Kishore & others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
47. COPC No. 493 of 2015.
Pawn Kumar and another .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
48. COPC No. 520 of 2015.
Narinder Chauhan and others .....Petitioners
Versus
Sh. P.C. Dhiman and another .....Respondents.
49. COPC No. 521 of 2015.
Gian Chand and another .....Petitioners
Versus
Sh. P.C. Dhiman and another .....Respondents.
50. COPC No. 334 of 2015.
Satish Kumar and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
51. COPC No. 44 of 2015.
Shyam Lal .....Petitioner
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Versus
Sh. P.C. Dhiman & others .....Respondents.
52. COPC No. 254 of 2015.
Rupesh Chand & others .....Petitioner
Versus
.
Sh. P.C. Dhiman .....Respondent.
53. COPC No. 337 of 2015.
Bhup Chand & others .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
54. COPC No. 338 of 2015.
Naresh Kumar & another .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
55. COPC No. 351 of 2015.
Sarvan Kumar and another .....Petitioners
Versus
Sh. P.C. Dhiman
r .....Respondent.
56. COPC No. 352 of 2015.
Amar Singh .....Petitioner
Versus
Sh. P.C. Dhiman .....Respondent.
57. COPC No. 364 of 2015.
Ram Lal and others .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
58. COPC No.387 of 2015.
Prem Singh and another .....Petitioners
Versus
Sh. P.C. Dhiman .....Respondent.
Coram:
The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice.
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
Whether approved for reporting ?1
For the petitioner: M/s.Raju Ram Rahi, R.L. Chaudhary,
Lalit K. Sharma, H.R. Sidhu, Dalip K.
Sharma and Avneesh Bhardwaj,
Advocates.
For the respondents: Mr. Shrawan Dogra, Advocate
General with M/s. Anup Rattan,
Romesh Verma, Additional Advocate
Generals and Mr. J.K. Verma and
Mr. Vikram Thakur, Deputy Advocate
Generals.
Mr. P.C. Dhiman, Secretary
Education and Director Education,
present in person.
_____________________________________________________________
1
Whether the reporters of Local Papers may be allowed to see the judgment ?.
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Mansoor Ahmad Mir, Chief Justice (Oral)
Mr. Anup Rattan, learned Additional Advocate General stated at the Bar that the respondents have .
passed the order and complied with the directions contained in the judgments passed by this Court. His statement is taken on record. He has also produced the copy of order dated 30th June, 2015, passed by the Additional Chief Secretary (Education), in the open Court, made part of the file, which shall govern all the Contempt Petitions.
2. In view of the order passed by the respondents dated 30th June, 2015 referred to above, coupled with the statement made by the learned Additional Advocate General, the Contempt petitions are disposed of alongwith pending applications, if any.
However, the petitioners are at liberty to challenge the same, in case they are still aggrieved. Copy dasti.
( Mansoor Ahmad Mir ) Chief Justice.
July 01, 2015. (Tarlok Singh Chauhan) (cm Thakur) Judge.
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