Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 19] [Entire Act] Union of India - Subsection Section 19(a) in The Representation Of The People Act, 1950 (a)is not less than eighteen years of age on the qualifying date, and
