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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(5)The term of appointment of trustee shall be for a period of three years and the Bank may reappoint a trustee who has already completed his term:Provided that no trustee shall be appointed for more than two terms.