Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Kerala - Section Section 103 in Kerala Municipality Act, 1994 103. General duty of the Presiding Officer. - It shall be the general duty of the Presiding Officer at a polling station to keep order thereat and to see that the poll is fairly taken.
