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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(eeeeee) in The Slum Areas (Improvement And Clearance) Act, 1956

(eeeeee)the matters in respect of which provision may be made under sub-section (5) of section 20B;