Delhi High Court - Orders
M/S. Pnb Housing Finance Limited vs M/S Aishwarya Avant Builders Llp on 4 December, 2020
Author: Rekha Palli
Bench: Rekha Palli
Via Video Conferencing
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 704/2020 & IA No.11402/2020
M/S. PNB HOUSING FINANCE LIMITED ..... Petitioner
Through: None
versus
M/S AISHWARYA AVANT BUILDERS LLP ..... Respondent
Through: Mr. Ishaan Mukherjee, Advocate
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 04.12.2020
1. Though none appears for the petitioner, Mr. Ishaan Mukherjee, learned counsel for the respondent, who appears on advance notice, submits that the parties are trying to amicably resolve the dispute and, therefore, prays for an adjournment.
2. At request, list on 13.01.2021.
REKHA PALLI, J.
DECEMBER 4, 2020 tp Signature Not Verified DigitallySigned By:MANJU BHATT Signing Date:04.12.2020 22:08:26