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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(2)(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)record on its counterfoil the electoral roll number of the elector as entered in the marked copy of the electoral roll;