Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(2)An Assistant Director is required to pass the Departmental Examination in two clear chances within the period of probation failing which next increment shall be withhold :Provided that the Government may in any special case, allow a candidate a third chance to pass the Departmental Examination.Part-IV Probation and confirmation in the service