Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Punjab - Section Section 72 in The Punjab Municipal Act, 1999 72. General powers of Standing Committee. - The Standing Committee of a Municipal Corporation shall exercise such powers and discharge such functions, as are assigned to it under this Act.
