Bombay High Court
Mayur Mahade Salunkhe And Ors vs State Of Maharashtra And Anr on 24 April, 2024
Bench: Prakash D. Naik, N. R. Borkar
Board Sr.No.:-7
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 4005 OF 2023
Mayur Mahade Salunkhe And Ors ....PETITIONER
V/S
State Of Maharashtra And Anr ....RESPONDENT
Mr. Niranjan Bhavake i/b Bhavake and Associate for the Petitioner Ms. Drishti Madhani for Respondent No.2. Mr. Vinit A. Kulkarni, APP., for the Respondent/State. Mr. Prashant H. Pawar, Umbraj Police Station, Satara-Present.
CORAM : HON'BLE SHRI JUSTICE PRAKASH D. NAIK & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 24th April, 2024 P.C. :
S. O. to 14/06/2024 .
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