Section 2 in The Water (Prevention And Control Of Pollution) Rules, 1975
2. Definitions .-In these rules, unless the context otherwise requires,-
(a)"Act" means the Water (Prevention and Control of Pollution) Act, 1974;(b)"Chairman" means the Chairman of the Central Board;(c)"Central Board Laboratory" means a laboratory established or recognised as such under sub-section (3) of section 16;(d)"Central Water Laboratory" means a laboratory established or specified as such under sub-section (1) of section 51;(e)"form" means a form set out in Schedule I;(f)"member" means a member of the Central Board and includes the Chairman thereof;(g)"Member-Secretary" means the Member-Secretary of the Central Board;(h)"section" means a section of the Act;(i)"Schedule" means a Schedule appended to the rules;(j)"year" means the financial year commencing on the first day of April.
