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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(a) in Brahmaputra Board Act, 1980

(a)prepare detailed reports and estimates in respect of the dams and other projects proposed in the master Plan as approved by the Central Government and indicate in each case the cost attributable to different purposes or uses :