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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(k) in The Jute Manufactures Development Council Act, 1983

(k)the time at which and the form and manner in which the Council shall furnish returns, statements and other particulars under sub-section (1) of section 14;