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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in Madhya Pradesh Arthik Roop Se Kamzor Varg Tatha Nimna Aay Varg Ko Awas Guarantee Adhiniyam, 2017

(b)"Authorized Officer" means an officer not below the rank of Deputy Collector prescribed by the State Government from time to time, who is authorized to register the eligible persons for a house or residential plot;