Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 477(2)] [Section 477] [Entire Act]

State of Odisha - Subsection

Section 477(2)(a) in The Orissa Municipal Corporation Act, 2003

(a)maintenance of the heritage building by the owner or by any other person willing to maintain the said heritage building;