Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 148] [Entire Act]

Union of India - Subsection

Section 148(12) in The Coal Mines Regulations, 2011

(12)Where a zone is treated with water, the samples shall be collected by a method of spot sampling such that a spot-collection of dust is made for every metre of the length sampled, as nearly as possible at regularly spaced intervals along a zigzag path.