Section 20(2)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(2)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(b)enter any premises to which electricity is to be supplied by him for the purpose of examining and testing the electric wires, fittings, works and apparatus for the use of electricity belonging to the consumer.

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State of Jammu-Kashmir - Subsection

Section 20(2)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)