Securities And Exchange Board Of India - Subsection
Section 250(6) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018
(6)The announcement referred to in sub-regulation (4) and the relevant financial ratios referred to in subregulation (5) shall be disclosed on the websites of the SME exchange(s) and shall also be pre-filled in the application forms to be made available on the websites of the SME exchange(s).