Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 183] [Entire Act] Union of India - Subsection Section 183(n) in The Indian Post Office Rules, 1933 (n)The Deputy Collector of Salt Revenue, Bombay, provided that the articles posted by them relate solely to the business of the Landing and Wharfage Fees Fund.