Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Himachal Pradesh - Subsection Section 1(2) in Himachal Pradesh Ferries Act, 1956 (2)It extends to [the areas as comprised in Himachal Pradesh immediately before 1st November, 1966] [Substituted for the words 'whole of the Himachal Pradesh' by A.O. 1973.].
