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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(x) in Orissa Pani Panchayat Act, 2002

(x)"water user" means any individual or body corporate or a society using water for agriculture [fishery or for any domestic purpose] [Substituted vide O.G.E. No. 83 dated 20.1.2009.] from an irrigation work.