Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] State of Tamilnadu - Subsection Section 3B(1) in Tamil Nadu Estates Land (Reduction of Rent) Act, 1947 (1)The State Government shall constitute as many Tribunals as maybe necessary for the purposes of this Act.
