Section 5 in U.P. Zila Panchayats (Imposition, Assessment and Collection of Circumstances and Property Tax) Rules, 1994
5. Powers and duties of Kar Nirdharan Adhikari.
- The Kar Nirdharan Adhikari shall-(a)prepare the assessment list under the general control and supervision of Mukhya Adhikari;(b)put up the assessment list before [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] as provided in the rules and carry out necessary amendments therein according to the directions given by the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] ;(c)publish the list for the information of the general public :(d)realise or get the tax realised from the tax-payers; and(e)perform all other duties and exercise all other powers assigned to him under these rules.
