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Supreme Court - Daily Orders

National Highway Authority Of India vs North Bihar Highway Limited on 26 February, 2019

     ITEM NO.19                          REGISTRAR COURT. 1               SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     IA 29837/2019, in SPECIAL LEAVE PETITION (CIVIL) Diary No(s).
     46243/2018

     NATIONAL HIGHWAY AUTHORITY OF INDIA                                     Petitioner(s)

                                                    VERSUS

     NORTH BIHAR HIGHWAY LIMITED                                             Respondent(s)

     (FOR ADMISSION and IA No.29837/2019-WITHDRAWAL OF CASE /
     APPLICATION )

     Date : 26-02-2019 These matters were called on for hearing today.

     For Petitioner(s)                 Mr. Sumit Teterrwal, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Unregistered petition is allowed to be withdrawn.

ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.03.02 04:38:03 IST Reason: