Supreme Court - Daily Orders
National Highway Authority Of India vs North Bihar Highway Limited on 26 February, 2019
ITEM NO.19 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
IA 29837/2019, in SPECIAL LEAVE PETITION (CIVIL) Diary No(s).
46243/2018
NATIONAL HIGHWAY AUTHORITY OF INDIA Petitioner(s)
VERSUS
NORTH BIHAR HIGHWAY LIMITED Respondent(s)
(FOR ADMISSION and IA No.29837/2019-WITHDRAWAL OF CASE /
APPLICATION )
Date : 26-02-2019 These matters were called on for hearing today.
For Petitioner(s) Mr. Sumit Teterrwal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Unregistered petition is allowed to be withdrawn.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.03.02 04:38:03 IST Reason: