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State of Odisha - Section

Section 18 in The Orissa Boiler Operation Engineers' Rules, 2000

18. Power of the Board to refuse of certificate.

- The Board may direct any candidate who in the opinion of the majority of the members appears too old or physically unfit through deformity, constitutional weakness, defective eye-sight, deafness or loss of a limb to perform efficiently the duties of a Boiler Operation Engineer to produce a certificate of fitness from a Registered Medical Practitioner. If, however, the candidate fails to produce a certificate of his physical fitness, the Board shall have power to refuse the issue of a certificate of proficiency as a Boiler Operation Engineer.