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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Private Educational Institutions Grant-in-aid (Regulation) Act, 1988

1. Short title, application and commencement

(1)This Act may be called the Andhra Pradesh Private Educational Institutions Grant-in-Aid (Regulation) Act, 1988.
(2)It shall apply to all private educational institutions in the State.
(3)It shall be deemed to have come into force on the 22nd July, 1985.