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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(9) in The Rajasthan Veterinary Council Rules, 1988

(9)Every meeting of the State Council shall be presided over by its President when present or, in his absence, by other member chosen by the members present from amongst themselves to preside over that meeting.