Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Jharkhand - Subsection Section 17(vi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (vi)wherever required, issue rehabilitation card in Form 14 to children in need of care and protection to monitor their progress;
