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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Goa - Subsection

Section 82(1)(vii) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(vii)any other matter for which bye-laws are required to be made under this Act or it may be necessary to frame bye-laws for effectively implementing the provisions of this Act and the rules made thereunder in the market area.