Calcutta High Court
Asit Kumar Palit vs Wpil Ltd on 22 July, 2008
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
CS No. 69 of 2005
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
ASIT KUMAR PALIT Plaintiff
Versus
WPIL LTD. Defendant
BEFORE:
The Hon'ble JUSTICE JAYANTA KUMAR BISWAS
Date : 22nd July, 2008. The Court : None appears. Let it go out of list.
(JAYANTA KUMAR BISWAS, J.) sd/